Section 497 in The Coimbatore City Municipal Corporation Act, 1981
497. Exercise of powers of police officer by municipal servants.
- The Government may empower any municipal officer or servant or any class of municipal officers or servants to exercise the powers of a police officer for the purpose of a police officer for the purposes of this Act and of the Tamil Nadu Towns Nuisances Act, 1889 (Tamil Nadu Act III of 1889).[Maintenance of Records] [Inserted by Tamil Nadu Municipal Laws (Fifth Amendment) Act, 2008 (Tamil Nadu Act 37 of 2008).]
