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[Cites 0, Cited by 2] [Section 10A(1)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(1)(b) in The Dentists Act, 1948

(b)no authority or institution conducting a course of study or training (including a post­graduate course of study or training) for grant of recognised dental qualification shall—
(i)open a new or higher course of study or training (including a post-graduate course of study or training) which would enable a student of such course or training to qualify himself for the award of any recognised dental qualification; or
(ii)increase its admission capacity in any course of study or training (including a post-graduate course of study or training), except with the previous permission of the Central Government obtained in accordance with the provisions of this section.