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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(xxiv) in Punjab General Sales Tax Rules, 1949

(xxiv)[] [Clause (xxiv) added by GSR 58/P.A.46/48/Ss.27 and 5/Amd(39)/82 dated 14.5.1982.] The sale of news print to a proprietor of small newspaper or medium newspaper for his bona fide use in the printing of the newspaper.