Calcutta High Court
Senbo Engineering Ltd vs Itd Cementation India Ltd on 30 July, 2018
Author: Soumen Sen
Bench: Soumen Sen
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GA 589 OF 2009
WITH
CS 55 of 2009
SENBO ENGINEERING LTD.
Versus
ITD CEMENTATION INDIA LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 30th July, 2018.
Mr. Arik Banerjee, Advocate Mr. S. Bhattacharyya, Advocate The Court :-The learned Counsel appearing on behalf of the plaintiff submits on instruction that during the pendency of this application parties have entered into a settlement and the suit has been compromised and settled out of court.
The learned Counsel representing the defendants appears and submits that the suit has been compromised out of Court.
Under such circumstances, GA 589 of 2009 stands dismissed as infructuous, C.S. 55 of 2009 stands dismissed as withdrawn.
(SOUMEN SEN, J.) GH.