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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(a) in The Bengal Embankment Act, 1882

(a)of every estate of which the zamindari title is not vested elsewhere than in the [Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.];