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Patna High Court - Orders

Niranjan Mishra vs The Union Of India &Amp; Ors on 10 March, 2011

Bench: Chief Justice, Jyoti Saran

                        IN THE HIGH COURT OF JUDICATURE AT PATNA

                        CIVIL WRIT JURISDICTION CASE No.4414 of 2011

              ====================================================
                               Niranjan Mishra - Petitioner
                                                Versus
                                The Union of India & Ors - Respondents
              ====================================================
              Appearance :
              For the Petitioner:    Mr. Jagdish Prasad Singh, Advocate
              For the Respondents: Mr. Anil Kumar Sinha, Advocate
              ====================================================

              CORAM: HONOURABLE THE CHIEF JUSTICE
                            And
                     HONOURABLE MR. JUSTICE JYOTI SARAN

              ORAL ORDER
              (Per: HONOURABLE THE CHIEF JUSTICE)


2    10.03.2011

The petitioner seeks to challenge the terms and conditions of the tender notice.

The subject matter will be suitably modified.

The petition will be posted before the concerned Bench according to the roster.

(R.M.Doshit, CJ.) (Jyoti Saran, J.) Bibhash