Patna High Court - Orders
Niranjan Mishra vs The Union Of India &Amp; Ors on 10 March, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL WRIT JURISDICTION CASE No.4414 of 2011
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Niranjan Mishra - Petitioner
Versus
The Union of India & Ors - Respondents
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Appearance :
For the Petitioner: Mr. Jagdish Prasad Singh, Advocate
For the Respondents: Mr. Anil Kumar Sinha, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 10.03.2011The petitioner seeks to challenge the terms and conditions of the tender notice.
The subject matter will be suitably modified.
The petition will be posted before the concerned Bench according to the roster.
(R.M.Doshit, CJ.) (Jyoti Saran, J.) Bibhash