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State of Rajasthan - Section

Section 34 in Rajasthan Animal Husbandry Service Rules, 1963

34. Regulations of pay, allowance, leave, pension etc.

- Except as provided in these rules, the pay, allowances, pension, leave, and other conditions of service of the member of the Service shall be regulated by:-
(1)The Rajasthan Travelling Allowance Rules, 1971, as amended up-to-date;
(2)The Rajasthan Civil Services (Unification of Pay Scales) Rules, 1950, as amended up-to-date;
(3)The Rajasthan Civil Services (Rationalisation of Pay Scales) Rules, 1950, as amended up-to-date.
(4)The Rajasthan Civil Services (Classification* Control and Append) Rules, 1958, as amended up-to-date;
(5)The Rajasthan Service Rules, 1951, as amended up-to-date;
(6)The Rajasthan Civil Services (Revised Pay) Rules, 1961, as amended up-to-date; and
(7)Any other Rules prescribing general conditions of service made by the Appropriate Authority under the proviso to Article 309 of the Constitution of India and for the time being in force.