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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Telangana - Subsection

Section 71(7) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(7)Where the printer for paper trail is used, the printer shall also be kept along with the balloting unit in the voting compartment and shall be connected to the electronic voting machine in the manner as directed by the State Election Commission.