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State of Rajasthan - Section

Section 41 in Rajasthan District Board Account Rules

41.

The Chairman or the Secretary shall inspect the District Board office periodically but not less than once in three months and shall record his remarks in an Inspection book. The chairman shall see that effective action has been taken to remove the defects disclosed in the inspection note. The inspection book shall be produced before the auditors at the time of annual audit.Office Order Book