Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(b) in The Orissa Entertainment Tax Act, 2006

(b)Sub-section (2) of the said Section shall be punishable with a fine not exceeding one thousand rupees.