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[Cites 0, Cited by 0] [Section 262] [Entire Act]

State of Chattisgarh - Subsection

Section 262(3) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)In the absence of the Chairperson, members of a sub-committee present shall elect one among them to preside over the meeting.