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Delhi High Court - Orders

Vikas Reality Services Llp vs Muncipal Corporation Of Delhi on 26 September, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~39 to 41
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 4051/2023 & CM APPL. 15838/2023
                                                      VIKAS REALITY SERVICES LLP                                                  ..... Petitioner

                                                                                                        versus

                                                      MUNCIPAL CORPORATION OF DELHI                                             ..... Respondent

                                          +           W.P.(C) 4161/2023 & CM APPL. 16129/2023
                                                      VIKAS PROMOTERS PVT LTD                                                     ..... Petitioner

                                                                                                        versus

                                                      MUNCIPAL CORPORATION OF DELHI                                             ..... Respondent

                                          +           W.P.(C) 4175/2023 & CM APPL. 16185/2023
                                                      VIPUL GARG AND ANR.                                                        ..... Petitioners

                                                                                                        versus

                                                      MUNICIPAL CORPORATION OF DELHI                                            ..... Respondent

                                          Appearances:
                                          Mr. Deepak Vohra, Mr. Nishant Gupta, Advocates for petitioners.
                                          Ms. Sunieta Ojha, Advocate for respondent.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER
                                          %                                              26.09.2023

                                                      List on 30.11.2023.


                                                                                                                           PRATEEK JALAN, J
                                          SEPTEMBER 26, 2023/'Bhupi'/




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:58:55