Delhi High Court - Orders
Vikas Reality Services Llp vs Muncipal Corporation Of Delhi on 26 September, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~39 to 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4051/2023 & CM APPL. 15838/2023
VIKAS REALITY SERVICES LLP ..... Petitioner
versus
MUNCIPAL CORPORATION OF DELHI ..... Respondent
+ W.P.(C) 4161/2023 & CM APPL. 16129/2023
VIKAS PROMOTERS PVT LTD ..... Petitioner
versus
MUNCIPAL CORPORATION OF DELHI ..... Respondent
+ W.P.(C) 4175/2023 & CM APPL. 16185/2023
VIPUL GARG AND ANR. ..... Petitioners
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Appearances:
Mr. Deepak Vohra, Mr. Nishant Gupta, Advocates for petitioners.
Ms. Sunieta Ojha, Advocate for respondent.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.09.2023
List on 30.11.2023.
PRATEEK JALAN, J
SEPTEMBER 26, 2023/'Bhupi'/
This is a digitally signed order.
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