Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 2 in The Cantonments (Extension Of Rent Control Laws) Act, 1957 2. Definition.- In this Act," cantonment" means any place declared to be cantonment under section 3 of the Cantonments Act, 1924 (2 of 1924).
