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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xi) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(xi)the person serving under any Madarsa registered by Madarsa Board or in Madarsa Board shall be deemed to be within age limit, had they been within the age limit when they were initially engaged even though may have crossed the age limit at the time of direct recruitment.