Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(3) in Delhi (Right of Citizen To Time Bound Delivery Of Services) Act, 2011 (3)While fixing the liability under this Act, the competent officer shall follow the principles of natural justice before passing the order in that respect.
