Section 2(1)(h) in The Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"financing cost" means the cost of financing the creation of an asset or for meeting the requirements of incurring an operating cost;

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