Orissa High Court
Union Of India And Others vs Subhendushree Routray .... Opposite ... on 27 August, 2021
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No. 77 of 2021
Union of India and Others .... Petitioners
Mr. P.K. Parhi, Assistant Solicitor General
-versus-
Subhendushree Routray .... Opposite Party
Mr. B.S. Tripathy, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE S.K. PANIGRAHI
ORDER
Order No. 27.08.2021
02. 1. No ground is made out for review of the order.
3. The review petition is dismissed.
4. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice (S.K. Panigrahi) Judge S.K. Jena/P.A.