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Himachal Pradesh High Court

Macleods Pharmaceuticals Ltd. vs Boehringer Ingelheim on 7 November, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Macleods Pharmaceuticals Ltd. Versus Boehringer Ingelheim International GmbH and another and connected matters OSA No.3 of 2022 a/w OSA Nos.5, 6, 7, 8, 9 and 10 of 2022 .

OSA No.3 of 2022 07.11.2022 Present: Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.

OSA No.5 of 2022 Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.

OSA No.6 of 2022

Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.

OSA No.7 of 2022

Mr. Rajeshwari Hariharan, Ms. Abhineeta Chaturvedi and Ms. Shradha Karol, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.

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OSA No.8 of 2022
Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, .
Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.
Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.
OSA No.9 of 2022
Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.
Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.
OSA No.10 of 2022
Mr. Guru Natraj, Ms. Shradha Karol, Mr. Ankur Vyas, Ms. Garima Joshi and Mr. Vaibhav Chauhan, Advocates, for the appellant.
Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Ms. Shilpa Sood, Advocates, for the respondents.
List these appeals on 28.11.2022 at 02:00 p.m., as prayed.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) Judge November 07, 2022 (Bhardwaj) ::: Downloaded on - 07/11/2022 20:35:16 :::CIS