Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 243M(3)] [Article 243M] [Constitution] Constitution Subarticle Article 243M(3)(b) in Constitution of India (b)shall be construed to affect the functions and powers of the Darjeeling Gorkha Hill Council constituted under such law.