Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Bengal Presidency - Section Section 9 in Calcutta Port Act, 1890 9. Term of office of Chairman and Deputy Chairman.- [Term of office of Chairman and Deputy Chairman].- 1[* * *]
