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State of Maharashtra - Section

Section 054 in The Maharashtra Shops and Establishments Act, 1948

054.

| (3) Every employee shall be given one day holiday in a weekwithout making any deductions from his/her wages on accountthereof and list of the timetable of such holidays for a monthshall be placed on the notice board in advance.|-| (4) 1. Abhishek, Plot No. 65, S.V. Road, Andheri (West),Mumbai 400 058.| (4) The employees shall be entitled to overtime wages inaccordance with Section 63 of the said Act.|-| (5) Infinity Mall, 1st Floor, Lokhandwala, New Link Road,Andheri (West), Mumbai 400 053.| (5) Women employees will not be allowed to work after 9-30p.m. at their work places.|-| (6) The Hub, Western Express Highway, Goregaon (East), Mumbai