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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs M/S Swastik Wire Products Through Md on 4 February, 2019

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.28                               COURT NO.2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1693/2019

     (Arising out of impugned final judgment and order dated 20-07-2018
     in ITA No. 62/2018 passed by the High Court Of Himachal Pradesh At
     Shimla)

     PR. COMMISSIONER OF INCOME TAX                                       Petitioner(s)

                                                     VERSUS

     M/S SWASTIK WIRE PRODUCTS THROUGH MD                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.16646/2019-CONDONATION OF DELAY
     IN FILING SLP and IA No.16649/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 04-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                   Mr. Aman Lekhi, ASG
                                         Mr. Rupesh Kumar, Adv.
                                         Mr. H.R. Rao, Adv.
                                         Mr. Chiranjan Chauhan, Adv.
                                         Mr. Manish Pushkar, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP(C) No.D30047/2018. (SANJAY KUMAR-II) Signature Not Verified (SANTOSH KUMAR) COURT MASTER (SH) Digitally signed by SANJAY KUMAR Date: 2019.02.04 COURT MASTER (NSH) 16:23:10 IST Reason: