Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Swastik Wire Products Through Md on 4 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.28 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1693/2019
(Arising out of impugned final judgment and order dated 20-07-2018
in ITA No. 62/2018 passed by the High Court Of Himachal Pradesh At
Shimla)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S SWASTIK WIRE PRODUCTS THROUGH MD Respondent(s)
(FOR ADMISSION and I.R. and IA No.16646/2019-CONDONATION OF DELAY
IN FILING SLP and IA No.16649/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 04-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Rupesh Kumar, Adv.
Mr. H.R. Rao, Adv.
Mr. Chiranjan Chauhan, Adv.
Mr. Manish Pushkar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP(C) No.D30047/2018. (SANJAY KUMAR-II) Signature Not Verified (SANTOSH KUMAR) COURT MASTER (SH) Digitally signed by SANJAY KUMAR Date: 2019.02.04 COURT MASTER (NSH) 16:23:10 IST Reason: