Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Andhra Pradesh - Subsection

Section 98(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(2)Such Officer shall be issued a certificate by the Court that he has attended in his official capacity stating the date of his appearance, the period during which he has attended the Court and that he received no payment from the Court.C - Allowances to Expert or Scientific Witnesses