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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(b) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(b)its acknowledgement in Form 'B' to be given, notwithstanding anything contained in rule, 5 to the applicant or his authorised representative in case of hand delivery, and its dispatch by post in other cases and the acknowledgement shall specify, inter alia, the registration number of the application.