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Himachal Pradesh High Court

Priya Devi vs . Nasib Kumar on 22 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Priya Devi vs. Nasib Kumar .

CMPMO No. 652 of 2022.

22.12.2022 Present: Ms. Rajani Kumari, Advocate, for the petitioner.

CMPMO No. 652 & CMP No. 17849 of 2022.

Notice to the respondent, returnable on 7th March, 2023. Steps be taken within one week.

(Satyen Vaidya) Judge.

22nd December, 2022. (jai) ::: Downloaded on - 22/12/2022 20:34:11 :::CIS