Section 16(1)(c) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(c) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961

(c)if such person does not reside in the area within the jurisdiction of the Controller or the appellate authority, by sending the same to him by registered post, acknowledgement due; or

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State of Andhra Pradesh - Subsection

Section 16(1)(c) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961