Supreme Court - Daily Orders
Nazir Khan @ Saifulla @ Mohd.Akram @ ... vs State Of Delhi on 18 July, 2014
\210 ITEM NO.7 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 122/2014
NAZIR KHAN @ SAIFULLA @ MOHD.AKRAM @ NAZRU Petitioner(s)
VERSUS
STATE OF DELHI Respondent(s)
(With office report)
Date : 18/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Ms. Shamshravish Rein, Adv.
Mr. Aldanish Rein, Adv.
Ms. Maheranish Rein, Adv.
Mr. S. K. Sabharwal ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2014.07.19 13:11:35 IST Reason: