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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(i) in The Orissa Co-operative Societies Act, 1962

(i)Twenty-one members in the case of an Apex Society and fifteen in the case of Central Society including the President and the Vice-President;]