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[Cites 0, Cited by 0] [Section 30(28)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(28)(q) in Chhattisgarh Minor Mineral Rules, 1996

(q)the construction, maintenance and use of roads, power transmission lines, tramways, railways, aerial rope ways, pipelines and making of passage for water for mining purposes on any land comprised in a quarry' or to other mineral concessions.