Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Colonial Courts of Admiralty (India) Act, 1891 4. Court-fees in suits in the Colonial Court of Admiralty at Karachi.- [Rep. by the A.C.A.O. 1948.]
