Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jharkhand - Subsection Section 97(xxiii) in Bihar Education Code, 1961 (xxiii)subject to budget allotment, to sanction recurring grants to Girls' Middle schools and to hostels attached to them except in areas where the local bodies have assumed control of such schools;
