Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Hindustan Antibiotics Limited on 29 October, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.34                               COURT NO.4                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37892/2018

     (Arising out of impugned final judgment and order dated 20-02-2018
     in ITA No. 1042/2015 passed by the High Court Of Judicature At
     Bombay)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX 5                          Petitioner(s)

                                                     VERSUS

     HINDUSTAN ANTIBIOTICS LIMITED                                       Respondent(s)

     ( IA No.150277/2018-CONDONATION OF DELAY IN FILING)

     Date : 29-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                   Mr. Guru Krishan Kumar, Sr. Adv.
                                         Mr. Rupesh Kumar, Adv.
                                         Mr. Praveena Gautam, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP(C) No. 22381/2017 (ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.10.31 14:13:19 IST Reason: