Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Hindustan Antibiotics Limited on 29 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.34 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37892/2018
(Arising out of impugned final judgment and order dated 20-02-2018
in ITA No. 1042/2015 passed by the High Court Of Judicature At
Bombay)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 5 Petitioner(s)
VERSUS
HINDUSTAN ANTIBIOTICS LIMITED Respondent(s)
( IA No.150277/2018-CONDONATION OF DELAY IN FILING)
Date : 29-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Guru Krishan Kumar, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Praveena Gautam, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP(C) No. 22381/2017 (ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.10.31 14:13:19 IST Reason: