Delhi High Court - Orders
Zydus Healthcare Limited & Ors vs Alder Biochem Private Limited on 25 September, 2023
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 516/2023 & I.A. 14145/2023
ZYDUS HEALTHCARE LIMITED & ORS. ..... Plaintiffs
Through: Mr. Luv Virmani and Mr.
Utsav Mukherjee, Advs.
versus
ALDER BIOCHEM PRIVATE LIMITED ..... Defendant
Through: Ms. Sucheta Roy, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 25.09.2023 (Through Video-Conferencing) I.A. 14145/2023 [under Order XXXIX Rules 1 & 2, CPC]
1. Consequent to direction passed by the Division Bench in order dated 31 August 2023 in FAO(OS)(COMM) 190/23, this application has to be reheard. Reply is stated to have been filed on 22 September 2023 which is not on record. Learned Counsel for the defendant is directed to coordinate with the Registry and ensure that it is placed on record before the next date of hearing.
2. Mr. Luv Virmani, learned Counsel for the plaintiff seeks and is granted a week's time to file rejoinder thereto.
3. List for hearing and disposal of this application on 12 October 2023.
CS(COMM) 516/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 22:48:38
4. This application shall be taken up for hearing in advance of any part heard or any other matters which are listed for arguments on the said date.
C.HARI SHANKAR, J SEPTEMBER 25, 2023 ar CS(COMM) 516/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 22:48:38