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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Staff Selection Commission Rules, 1993

(2)No person who has more than one spouse living shall be eligible for appearing at the competitive examination.Note - If the Competitive examination could not be conducted by the Commission in any particular year and the likely vacancies for that year are combined with the likely vacancies of the subsequent year, the candidates eligible to appear at the examination for the year for which examination could not be held shall be entitled to appear at the examination held in the subsequent year.