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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(i) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(i)to provide for matters, other than those referred to in Sections 10, 12 and 24 which, by or under any provision of this Act, are required to be, or may be, prescribed by the Council or for which, by or under any such provision, regulations may be, or are required to be, made: