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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Mizoram - Subsection

Section 33(3) in Mizoram Cooperative Societies Act, 2006

(3)The withdrawing member shall be entitled to the refund of his share capita1 contribution and all other interest in the co-operative subject to the condition that the assets of such co-operative, after making such repayment shall not go below the debts and liabilities of such co-operative.