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Delhi High Court - Orders

Today Hotels (New Delhi) Pvt. Ltd vs Bses Rajdhani Power Ltd. & Ors on 13 July, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~R29
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 5710/2013
                                TODAY HOTELS (NEW DELHI) PVT. LTD                     ..... Petitioner
                                             Through: None.
                                             versus
                                BSES RAJDHANI POWER LTD. & ORS.                       ..... Respondents
                                                    Through:       Mr. Sunil Fernandes, Standing
                                                                   Counsel       (BSES-RPL)   with
                                                                   Mr. Shubham Sharma, Adv for R-
                                                                   1/BSES-RPL.
                                                                   Mr. Anurag Ahluwalia, CGSC for
                                                                   Union of India.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                    ORDER

% 13.07.2022

1. None appears for the petitioner.

2. In the interest of justice, the hearing is adjourned and the petition shall remain on board.

VIBHU BAKHRU, J AMIT MAHAJAN, J JULY 13, 2022 KDK Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:16.07.2022 13:24:59