Delhi High Court - Orders
Today Hotels (New Delhi) Pvt. Ltd vs Bses Rajdhani Power Ltd. & Ors on 13 July, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5710/2013
TODAY HOTELS (NEW DELHI) PVT. LTD ..... Petitioner
Through: None.
versus
BSES RAJDHANI POWER LTD. & ORS. ..... Respondents
Through: Mr. Sunil Fernandes, Standing
Counsel (BSES-RPL) with
Mr. Shubham Sharma, Adv for R-
1/BSES-RPL.
Mr. Anurag Ahluwalia, CGSC for
Union of India.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.07.2022
1. None appears for the petitioner.
2. In the interest of justice, the hearing is adjourned and the petition shall remain on board.
VIBHU BAKHRU, J AMIT MAHAJAN, J JULY 13, 2022 KDK Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:16.07.2022 13:24:59