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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(k) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(k)establish a Network Operation Center (NOC) using tools and techniques to manage control and monitor the network(s) of "Protected System" for ensuring continuous network availability and performance;