Himachal Pradesh High Court
Niranjan Singh vs . State Of H.P And on 27 February, 2026
Niranjan Singh vs. State of H.P and others .
CWPOA No.193 of 2019 27.02.2026 Present: Mr.Vasu Sood and Mr.Amir Khan, Advocates for the petitioner.
Mr. Sumit Sharma, Deputy Advocate General for of the respondents.
Learned counsel for the petitioner submits that the matter has to be argued by the learned Senior Counsel, rt who is not available today.
At his request, list on 6th March, 2026.
February 27, 2026 ( Jiya Lal Bhardwaj )
(naveen) Judge
::: Downloaded on - 27/02/2026 20:37:56 :::CIS