365. Information respecting finding of new-born child.
- ln case any new-born child is found exposed, it shall be the duty of any person finding such child or of any person in whose charge such child may be placed to give, to the best of his knowledge and belief, to the officer empowered under section 364, within [twenty-one days] [Substituted by ibid, w.e.f. 1.9.2000 for 'eight days'.] of finding of such child, such information containing the particulars of birth of such child as such person possesses.
