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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 21(1)(p) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(p)[] [Renumbered '(n)' by Notification No. SEBI/LAD-NRO/GN/2016-17/035, dated 21.2.2017 (w.e.f. 7.1.2014).] Such other instruments specified by the Board from time to time.