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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(1)Maintenance of Record of Rights includes
(a)correction of entries in pursuance of orders passed under Rule 17 above; and
(b)incorporation of all mutations in the respective entries in pursuance of orders passed under Section 5 of the Act.