Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2) in The U.P. Co-Operative Service Rules, 1979

(2)Accountancy - The paper will include question on Mahajani system of Accounts, special problems in Partnership Accounts, Company Accounts including Amalgamations. Absorption and Reconstruction. Double Accounts System, Bank Accounts, Royalty Accounts, Hire Purchase Agreements and instalment system. Departmental and Branch Accounts, Depreciation, Reserve and Sinking Fund (Advanced).