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State of Odisha - Section

Section 12 in Rules Relating to Staff of the Orissa State Bar Council

12.

The Accountant shall maintain up-to-date all books of Accounts in compliance with the rules made by the Bar Council of Orissa and the Bar Council of India in that behalf and shall perform such duties and discharge such other functions as the Bar Council of the Executive Committee or the Secretary may from time to time assign to him. He shall work under the general supervision and control of the Secretary.