Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(e) in The Goa Fiscal Responsibility and Budget Management Act, 2006

(e)Any other matter which is required to be prescribed not inconsistent with the provisions of this Act.