Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(t) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (t)“Schedule” means Schedule I regarding Occupational Therapy or Schedule II regarding Physiotherapy appended to this Act;
