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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Gujarat - Subsection

Section 5B(b) in The Markets and Fairs Act, 1862

(b)because of the vicinity of any place of public religious worship, educational institution, hostel, hospital, nursing home, or other public place to the market or fair and the consequent nuisance caused to such public place by the holding of the market or fair, or