Bombay High Court
The State Of Maharashtra vs Suresh @ Pappu Budharmal Kalani And Ors on 10 January, 2024
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 28-appln238.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION (APPLN.) NO. 238 OF 2018
WITH
CRIMINAL APPLICATION (ALS) (ST) NO. 57OF 2024
The State Of Maharashtra .....Applicant
Vs.
Suresh @ Pappu Budharmal Kallani & Ors. .....Respondents
Ms. Aneeta Kataria, Special P.P. a/w Mrs. A.A. Takalkar APP for the
Applicant.
CORAM : A. S. GADKARI AND
SHYAM C. CHANDAK, JJ.
DATE : 10th JANUARY, 2024.
P.C.:-
1) Issue notice to Respondents, returnable on 6th March, 2024.
(SHYAM C. CHANDAK, J.) (A.S. GADKARI, J.) 1/1 ::: Uploaded on - 16/01/2024 ::: Downloaded on - 30/01/2024 02:46:05 :::