Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 232 in Orissa Municipal Rules, 1953 232. The Council shall notify to the Inspector of Schools the closing or opening of any school and all appointments of teacher made by it, stating in each case the educational qualifications and pay of the persons appointed.
