Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 348 in The Central Reserve Police Force Rules, 1955 348. In exercise of the powers conferred by section 18 of the Central Reserve Police Force Act, 1949, the Central Government hereby makes the following rules:--
